Supreme Court - Daily Orders
Resources Of Aviation Redressal ... vs Union Of India . on 13 August, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.801 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12090/2016
(Arising out of impugned final judgment and order dated 23-02-2016
in PIL No. 83/2013 passed by the High Court Of Judicature At
Bombay)
RESOURCES OF AVIATION REDRESSAL ASSOCIATION (ROAR) Petitioner(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
Date : 13-08-2018 This petition was mentioned on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Partha Sil, AOR
For Respondent(s) Dr. Abhishek Singhvi, SR. Adv. (Mentioned by)
Mr. E. C. Agrawala, AOR
Mr. B. Krishna Prasad, AOR
Ms. N. Annapoorani, AOR
UPON being mentioned the Court made the following
O R D E R
List on 11.09.2018.
(ASHWANI KUMAR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.08.14 15:48:21 IST Reason: