Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(iv) in The U.P. State Electricity Board Establishments (Entry, Exit and Search) Regulations, 1974 (iv)'Workman' has the same meaning as in Section 2 (z) of the U.P. Industrial Disputes Act, 1947.
