Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Gujarat - Subsection Section 8(a) in Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953 (a)the transfer of which either by the act of the parties or by the operation of law, is invalid under the provisions of this Act; or
