Section 8(b) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987
(b)After verification of qualifying service and emoluments by the concerned [-] [Words 'Resident Audit' deleted vide ibid.] Examiner, the competent authority shall issue sanction to the grant of Pension and Death-cum-Retirement Gratuity and shall simultaneously issue Pension Payment Order in the form and manner as explained in Punjab Civil Services Rules, Volume-II with the necessary changes.
