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Allahabad High Court

Brahma Nand Lavaniya vs State Of U.P. Through Prin. Secy. Deptt. ... on 30 August, 2012

Author: Ajai Lamba

Bench: Ajai Lamba





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4556 of 2012
 

 
Petitioner :- Brahma Nand Lavaniya
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of I.T. & Electroni
 
Petitioner Counsel :- Vivek Raj Singh,Sarvesh Kumar Dubey
 
Respondent Counsel :- C.S.C.,A.M.Tripathi,Sanjay Bhasin
 

 
Hon'ble Ajai Lamba,J.
 

Arguing counsel is not available.

List next week.

Order Date :- 30.8.2012 A.Nigam