Allahabad High Court
Brahma Nand Lavaniya vs State Of U.P. Through Prin. Secy. Deptt. ... on 30 August, 2012
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 4556 of 2012 Petitioner :- Brahma Nand Lavaniya Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of I.T. & Electroni Petitioner Counsel :- Vivek Raj Singh,Sarvesh Kumar Dubey Respondent Counsel :- C.S.C.,A.M.Tripathi,Sanjay Bhasin Hon'ble Ajai Lamba,J.
Arguing counsel is not available.
List next week.
Order Date :- 30.8.2012 A.Nigam