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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3)(f) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(f)to be responsible for the faithful observance of all Statutes, Ordinances, Regulations, Rules and Resolutions of the Board and the Academic Council relating to academic matters applicable to the Faculty.