Chattisgarh High Court
Sureshchand vs Shyammani on 17 November, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
SA No. 23 of 2019
Sureshchand Versus Shyammani and Others
17.11.2022 Mr. Suyash Dhar, Counsel for the appellant.
Mr. Ravindra Sharma, Counsel for the respondent No. 1 and
2. Mr. Tarkeshwar Nande, P.L. for the State/respondent No.7. None present for respondent No. 3, 4, 5, 6-A and 6-B though notice have been served upon them.
As prayed by counsel for the respondent, list this case for final disposal at motion stage itself in the next week.
Sd/-
(Arvind Singh Chandel) Judge Saurabh