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Madras High Court

P.Mohamed Yusuf vs The Secretary To Government Of Tamil ... on 14 August, 2025

                                                                                           W.P.No. 16948 of 2015

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 14.08.2025

                                                             CORAM

                      THE HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR

                                                 W.P.No. 16948 of 2015
                     P.Mohamed Yusuf                                                   ... Petitioner
                                                                 Vs.

                     1.The Secretary to Government of Tamil Nadu,
                       School Education Department,
                       Fort St. George,
                       Chennai.

                     2.The Chairman,
                       Teachers Recruitment Board,
                       4th floor,
                       E.V.K.Sampath Building,
                       College Road,
                       Chennai.

                     3.The Director,
                       Directorate of School Education,
                       College Road,
                       Nungambakkam,
                       Chennai.                                                        ... Respondents
                     Prayer : Writ Petition is filed under Article 226 of the Constitution of India,
                     to issue a Writ of Certiorarified Mandamus to call for the records of the 2 nd
                     respondent made in proceedings in RCNo.2179/B1/2010 dated 12/6/14 and
                     quash the same and consequently direct the respondents 1 to 3 to consider the
                     petitioner for Direct Recruitment to the post of Postgraduate Assistant in


                     Page 1 of 4




https://www.mhc.tn.gov.in/judis              ( Uploaded on: 21/08/2025 02:09:00 pm )
                                                                                            W.P.No. 16948 of 2015

                     Commerce for the Tamil Nadu Higher Secondary Educational Service for the
                     year 2008-2009 with retrospective effect from the date of appointment of the
                     similarly placed persons without reference to the undergoing of the teacher
                     eligibility test to be conducted by the 2nd respondent under the BC Muslim
                     general priority quota along with seniority, Continuity of Service and all
                     other Monetary Attendant Benefits.

                                       For Petitioner        : Mr.G.Vinoth
                                                               for Mr.N.Umapathi
                                       For R1 & R3           : Ms.Akila Rajendran
                                                               Government Advocate
                                       For R2                : Mr.C.Kathiravan
                                                               Standing Counsel for TRB

                                                               ORDER

Mr.G.Vinoth representing Mr.N.Umapathi submitted that the relief sought in this writ petition has become infructuous.

2. In view of the same, this writ petition is dismissed as infructuous. No costs. Connected miscellaneous petitions, if any, shall stand closed.

14.08.2025 (2/2) dpa Index : Yes / No Speaking order / Non-speaking order Neutral Citation : Yes / No Page 2 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:09:00 pm ) W.P.No. 16948 of 2015 To

1.The Secretary to Government of Tamil Nadu, School Education Department, Fort St. George, Chennai.

2.The Chairman, Teachers Recruitment Board, 4th floor, E.V.K.Sampath Building, College Road, Chennai.

3.The Director, Directorate of School Education, College Road, Nungambakkam, Chennai.

Page 3 of 4

https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:09:00 pm ) W.P.No. 16948 of 2015 MUMMINENI SUDHEER KUMAR, J.

dpa W.P.No.16948 of 2015 14.08.2025 (2/2) Page 4 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:09:00 pm )