Madras High Court
P.Mohamed Yusuf vs The Secretary To Government Of Tamil ... on 14 August, 2025
W.P.No. 16948 of 2015
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 14.08.2025
CORAM
THE HONOURABLE MR.JUSTICE MUMMINENI SUDHEER KUMAR
W.P.No. 16948 of 2015
P.Mohamed Yusuf ... Petitioner
Vs.
1.The Secretary to Government of Tamil Nadu,
School Education Department,
Fort St. George,
Chennai.
2.The Chairman,
Teachers Recruitment Board,
4th floor,
E.V.K.Sampath Building,
College Road,
Chennai.
3.The Director,
Directorate of School Education,
College Road,
Nungambakkam,
Chennai. ... Respondents
Prayer : Writ Petition is filed under Article 226 of the Constitution of India,
to issue a Writ of Certiorarified Mandamus to call for the records of the 2 nd
respondent made in proceedings in RCNo.2179/B1/2010 dated 12/6/14 and
quash the same and consequently direct the respondents 1 to 3 to consider the
petitioner for Direct Recruitment to the post of Postgraduate Assistant in
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W.P.No. 16948 of 2015
Commerce for the Tamil Nadu Higher Secondary Educational Service for the
year 2008-2009 with retrospective effect from the date of appointment of the
similarly placed persons without reference to the undergoing of the teacher
eligibility test to be conducted by the 2nd respondent under the BC Muslim
general priority quota along with seniority, Continuity of Service and all
other Monetary Attendant Benefits.
For Petitioner : Mr.G.Vinoth
for Mr.N.Umapathi
For R1 & R3 : Ms.Akila Rajendran
Government Advocate
For R2 : Mr.C.Kathiravan
Standing Counsel for TRB
ORDER
Mr.G.Vinoth representing Mr.N.Umapathi submitted that the relief sought in this writ petition has become infructuous.
2. In view of the same, this writ petition is dismissed as infructuous. No costs. Connected miscellaneous petitions, if any, shall stand closed.
14.08.2025 (2/2) dpa Index : Yes / No Speaking order / Non-speaking order Neutral Citation : Yes / No Page 2 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:09:00 pm ) W.P.No. 16948 of 2015 To
1.The Secretary to Government of Tamil Nadu, School Education Department, Fort St. George, Chennai.
2.The Chairman, Teachers Recruitment Board, 4th floor, E.V.K.Sampath Building, College Road, Chennai.
3.The Director, Directorate of School Education, College Road, Nungambakkam, Chennai.
Page 3 of 4https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:09:00 pm ) W.P.No. 16948 of 2015 MUMMINENI SUDHEER KUMAR, J.
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