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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(4) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(4)Where the complainant or his agent fails to appear before the commissioner on such days, the commissioner may in his discretion either dismiss the complaint on default or decide on merits.