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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(b) in Telangana (Transfer of pending cases of State of Telangana from the Andhra Pradesh Administrative Tribunal to High Court of Judicature at Hyderabad) Act, 2016

(b)"High Court" means, the High Court of Judicature at Hyderabad as specified in Part IV of the Andhra Pradesh Reorganization Act, 2014.