Section 30 in Companies (Appointment of Sole Agents) Rules, 1975
30. (i) In case the company pays any sole selling agency commission for sales to Government departments and companies, give full justification for such payment.
(ii)Whether any commission is paid to sole selling agents in respect of direct sales made by the company. If such direct commission is at the same rates as paid to sole selling agents in respect of sales made through sole selling agents. Justification thereof.
