Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 26 in Rules For Remission Suspension of Land Revenue in Andhra Area 26. Relief on land left waste. - For occupied dry lands within the tract, the same rate of relief will be given as for land on which the crop has failed.
