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State of Uttar Pradesh - Section

Section 17 in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

17. [Section 24 (1)].

- The notice under sub-section (1) of Section 24 shall be in Form 'F' This form shall be made available by the employer to the employee concerned at any time during working hours.