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State of Madhya Pradesh - Section

Section 1 in The M.P. Ashaskiya Shikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978

1. Short title, extent, commencement and application.

(1)This Act may be called The Madhya Pradesh Ashaskiya Shikshan Sanstha [Anudan Ka Pradaya] [Substituted by Madhya Pradesh Act No. 26 of 2000 Section 2 (w.e.f. 18-8-2000) for 'Adhyapakon Tatha Anya Karrnachariyon Ke Vetano Ka Sandaya'.] Adhiniyam, 1978.
(2)It extends to the whole of the State of Madhya Pradesh.
(3)It shall come into force on such date as the State Government may, by notification, appoint.
(4)Save as otherwise provided in this Act, it shall apply to all institutions failing under clause (e) of Section 2.
(5)An institution to which this Act applies under sub-section (4) shall, with respect to matters provided for in this Act to be governed by the provisions of this Act notwithstanding anything to the contrary contained in any contract or document or in any other enactment for the time being in force.