Supreme Court - Daily Orders
Poonam Yadav vs The State Of U.P. on 20 July, 2020
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.17 Court No. 4 SECTION II
(Through Video Conferencing)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 3182/2020
(Arising out of impugned final judgment and order dated 06-07-2020
in CRMABA No. 2504/2020 passed by the High Court of Judicature at
Allahabad)
POONAM YADAV Petitioner(s)
VERSUS
THE STATE OF U.P. Respondent(s)
(FOR ADMISSION and I.R. and IA No.63521/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.63520/2020-EXEMPTION FROM
FILING O.T. and IA No.63522/2020-EXEMPTION FROM FILING AFFIDAVIT)
Date : 20-07-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr. Ashutosh Kumar, Adv.
Mr. Abhishek Yadav, AOR
Mr. Adarsh Bhushan, Adv.
Mr. Palash Maheswari, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending applications stand disposed of.
(NIDHI AHUJA) (NISHA TRIPATHI)
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SUSHMA KUMARI
BAJAJ
Date: 2020.07.20
16:20:35 IST
Reason: