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State of Punjab - Section
Section 14 in The Punjab Economiser Rules, 1958
14. Fees for issue of renewed certificate.
- The fees payable for the issue of a renewed certificate shall be calculated on the basis of the economiser rating as shown below :-| Rs. | |
| For an economiser rating not exceeding 500 | 40 |
| For an economiser rating exceeding 500 but not exceeding 1,000 | 50 |
| For an economiser rating exceeding 1,000 but not exceeding1,500 | 60 |
| For an economiser rating exceeding 1,500 but not exceeding2,000 | 70 |
| For an economiser rating exceeding 2,000 but not exceeding2,500 | 80 |
| For an economiser rating exceeding 2,500 but not exceeding3,000 | 90 |
| For an economiser rating exceeding 3,000 but not exceeding3,500 | 100 |
| For an economiser rating exceeding 3,500 but not exceeding4,000 | 110 |
| For an economiser rating exceeding 4,000 but not exceeding4,500 | 120 |
| For an economiser rating exceeding 4,500 but not exceeding5,000 | 130 |
| For an economiser rating exceeding 5,500 | 140 |