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Bombay High Court

Veer Corporation And 12 Ors vs Princess Ujwala Raje Gaekwad Alias ... on 7 June, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                       Board Sr.No.:-1

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

       COMMERCIAL ARBITRATION PETITION NO. 1136 OF 2018

          Veer Corporation And 12 Ors.                 ....PETITIONER
                      V/S
          Princess Ujwala Raje Gaekwad Alias Ujwala ....RESPONDENT

Raje Shah WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2191 OF 2018 In Commercial Arbitration Petition 1136 OF 2018 Veer Corporation And 12 Ors. ....PETITIONER V/S Princess Ujwala Raje Gaekwad Alias Ujwala ....RESPONDENT Raje Shah Mr. Amit Mehta and Mr. Ronak Shah i/b Dhru and Co. for Petitioner in CARBP/1136/2018. Adv. Vinit Udernani i/b Jayakar and Partners for Resp.

          Mentioned

                 CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
                 DATE :                 7th June, 2023
          P.C. :

S. O. to 10/07/2023 ( at 2.30 pm).

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