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Gujarat High Court

The National Insurance Co. Ltd. vs Rekhaben Rajeshbhai Rathod @ Patel on 20 August, 2019

Author: A.G.Uraizee

Bench: A.G.Uraizee

           C/FA/2446/2007                                ORDER



        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                R/FIRST APPEAL NO. 2446 of 2007
===========================================================
               THE NATIONAL INSURANCE CO. LTD.
                            Versus
       REKHABEN RAJESHBHAI RATHOD @ PATEL & 3 other(s)
================================================================
Appearance:
MS LILU K BHAYA(1705) for the Appellant(s) No. 1
MR MAHESH BHAVSAR(1781) for the Defendant(s) No. 4
MR.HIREN M MODI(3732) for the Defendant(s) No. 1,2,3
================================================================
 CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE
                    Date : 20/08/2019
                     ORAL ORDER

Ms. Sonal Bhavsar, learned advocate for Mr. Mahesh Bhavsar, learned advocate for respondent No.4 seeks time.

At her request, S.O. to 17th September, 2019.

(A.G.URAIZEE, J) Manoj Page 1 of 1 Downloaded on : Wed Aug 21 23:07:02 IST 2019