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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 34(2) in Arunachal Pradesh University Act, 2012

(2)Where such provident or pension fund has been so constituted, the State Government may declare that the provision of the Provident Fund Act, 1925 shall apply to such funds, as if it were a General Provident Fund.