Andhra Pradesh High Court - Amravati
C.Chandrasekhar Reddy vs The Tirumala Tirupathi Devasthanams on 21 January, 2022
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No: W.P.No.32197 of 2016
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
22. 21.01.2022 KSR, J
(Proceedings taken up through Video Conference)
I.A.No.1 of 2022
For the reasons mentioned in the accompanying
affidavit and taking into consideration the submission made by
the petitioner, the respondents shall not take any coercive steps
against the petitioners particularly with regard to their services until further orders.
Accordingly, I.A.No.1 of 2022 is ordered.
______ KSR, J vns