Himachal Pradesh High Court
Bhim Sain vs . Union Of India & Ors. on 4 May, 2026
Bhim Sain vs. Union of India & Ors.
.
Arb. Appeal No. 53 of 2026.
04.05.2026 Present: Mr. Naveen K. Bhardwaj, Advocate, for the appellant.
Mr. Shiv Pal Manhans, Senior Penal of Counsel for respondent No.1.
Ms. Shreya Chauhan, Advocate, for rt respondents No. 2 and 3.
Mr. Baldev Singh Negi, Addl. A.G., for respondent No.4.
List along with Arb. Appeal No. 41 of 2026 after three weeks.
(Romesh Verma) Judge 4th May, 2026.
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