Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Tripura - Subsection Section 6(1)(a) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994 (a)he is so disqualified by or under any law for the time being in force or the purpose of elections to the legislature of the State concerned;