Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 7 in Bengal Medical Act, 1914 7. Publication of names of members.- The name of every member elected or nominated [under sub-section (1) of section 4]or section 5 shall be published by the [State Government] in the[Official Gazette].
