Himachal Pradesh High Court
Dev Raj vs . Ashok Kumar & Anr. on 22 October, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Dev Raj vs. Ashok Kumar & Anr.
Cr. Revision No.89 of 2024 22.10.2024 Present: Mr. Sanjay Verma, Advocate, vice Ms. Shalini Thakur, Advocate, for the petitioner. Mr. Ankit Dhiman, Advocate, for respondent No.1.
Mr. Raj Negi, Deputy Advocate General, for respondent No.2/State.
Learned vice counsel for the petitioner prays for an adjournment on the ground that the arguing counsel is not available today due to her personal difficulty.
As prayed for, list on 11.11.2024.
( Sushil Kukreja ) Judge October 22, 2024 (subhash) Digitally signed by VIRENDER BAHADUR DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF HIMACHAL PRADESH SHIMLA, VIRENDER Phone= 3c5f9e29e91dda973d928ffd06d59832d2dd97b9e289811 7bfa738990a0ea7ba, PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER= fed3018c26866cd3d598cb3749b3fb29d4abef4b8498368 BAHADUR 9d027cb645c9bb134, CN=VIRENDER BAHADUR Reason: I am approving this document Location:
Date: 2024.10.22 15:30:33+05'30' Foxit PDF Reader Version: 2023.2.0