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Calcutta High Court

Enercon (India) Limited (Ora ... vs Aloys Wobben And Anr on 17 April, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OC-120

                      IN THE HIGH COURT AT CALCUTTA
                               ORIGINAL SIDE
                            (Commercial Division)

                               IPDPAT/31/2023

                ENERCON (INDIA) LIMITED (ORA 46/12/PT/KOL)
                                    VS
                        ALOYS WOBBEN AND ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 17th April, 2023.

                                                                       Appearance:
                                                                  Mr. S. Betal, Adv.
                                                                 ...for the appellant

                                                       Mr. Nandalal Singhania, Adv.
                                                           Mr. Sukanta Ghosh, Adv.
                                                           ...for the respondent no. 2

The Court:- It is submitted by the Advocates appearing on behalf of the appellant that they are no longer authorized to represent the appellant.

The matter has been repeatedly adjourned when the appellant has sought for adjournments.

The respondent is represented.

In view of the repeated failure of the appellant to proceed with this appeal, IPDPAT/31/2023 stands dismissed for default.

(RAVI KRISHAN KAPUR, J.) S.Bag