Calcutta High Court
Enercon (India) Limited (Ora ... vs Aloys Wobben And Anr on 17 April, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OC-120
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
(Commercial Division)
IPDPAT/31/2023
ENERCON (INDIA) LIMITED (ORA 46/12/PT/KOL)
VS
ALOYS WOBBEN AND ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 17th April, 2023.
Appearance:
Mr. S. Betal, Adv.
...for the appellant
Mr. Nandalal Singhania, Adv.
Mr. Sukanta Ghosh, Adv.
...for the respondent no. 2
The Court:- It is submitted by the Advocates appearing on behalf of the appellant that they are no longer authorized to represent the appellant.
The matter has been repeatedly adjourned when the appellant has sought for adjournments.
The respondent is represented.
In view of the repeated failure of the appellant to proceed with this appeal, IPDPAT/31/2023 stands dismissed for default.
(RAVI KRISHAN KAPUR, J.) S.Bag