Gauhati High Court
Curfew Roy vs Tushar Kanti Roy And 6 Ors on 11 March, 2019
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/3
GAHC010127182018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP 91/2018
1:CURFEW ROY
S/O- LATE SUBRATA ROY, R/O- H NO. 12, 3RD FLOOR GNB ROAD,
PANBAZAR, OPP OFFICE OF THE INSPECTOR OF SCHOOLS, GUWAHATI-
781001, DIST- KAMRUP(M), ASSAM
VERSUS
1:TUSHAR KANTI ROY AND 6 ORS.
S/O- LATE BRAJENDRA KUMAR ROY, R/O- H NO. 12, GNB ROAD,
PANBAZAR, NEAR SARATHI, GUWAHATI- 781001, DIST- KAMRUP(M),
ASSAM
2:BIPLAB KUMAR ROY
S/O- LATE BRAJENDRA KUMAR ROY
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSAM
3:PRONOY KUMAR ROY
S/O- LATE BRAJENDRA KUMAR ROY
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSAM
4:SUSANTA KUMAR ROY
S/O- LATE BRAJENDRA KUMAR ROY
Page No.# 2/3
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSAM
5:ON THE DEATH OF ARINA ROY HER LEGAL HEIRS
ASSAM
6:R B SUBHOJIT
S/O- LATE SUBRATA ROY
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSAM
7:R B JISANJIT
S/O- LATE SUBRATA ROY
R/O- H NO. 12
GNB ROAD
PANBAZAR
NEAR SARATHI
GUWAHATI- 781001
DIST- KAMRUP(M)
ASSA
Advocate for the Petitioner : MR. H L MAURYA
Advocate for the Respondent : MR. R L YADAV
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
Date : 11-03-2019 On the submission of Mr. H. L. Maurya learned counsel for the petitioner and in presence of Mr. R. J. Bordoloi, learned counsel for the respondent No.1, the matter stands adjourned today and same be listed for admission on 8.4.2019.
Page No.# 3/3 Interim order passed earlier is extended till the next date JUDGE Comparing Assistant