Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 61] [Entire Act] State of Punjab - Subsection Section 61(2) in The Punjab Excise Act, 1914 (2)A penalty imposed under clauses (vi) to (viii) of sub-section (1), shall be recoverable by an Excise Officer in the manner, as
