Supreme Court - Daily Orders
Kalyani Mathivanan vs K V Keyaraj on 15 January, 2015
Bench: Sudhansu Jyoti Mukhopadhaya, N.V. Ramana
ITEM NO.2(PH) COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5946-5947/2014
KALYANI MATHIVANAN Appellant(s)
VERSUS
K V KEYARAJ AND ORS Respondent(s)
(With appln. (s) for directions and permission to place addl.
documents on record and stay and vacating stay in C.A. No. 5947/14
and office report)
WITH
C.A. No. 8602-8603/2014
(With appln.(s) for stay and Office Report)
C.A. No. 6455-6456/2014
(With appln.(s) for directions and stay and Office Report)
Date : 15/01/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s)
Mr. K.K. Venugopal, Sr. Adv.
Mr. Gopal Sankarnarayana, Adsv.
Ms. Pooja Dhar,Adv.
Ms. Prerna Priyadarshini, Adv.
Mr. Vikramaditya, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Subramonium Prasad, AAG
Mr. M. Yogesh Kanna,Adv.
Ms. Mega Aggarwal, Adv.
Mr. S. Janani, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. V. Shyamohan,Adv.
Ms. Chaitali Yogesh Dhinoja, Adv.
Mr. Abhishek Kumar, Adv.
Signature Not Verified
For Respondent(s)
Digitally signed by
Neeta Sapra
Date: 2015.01.16
14:38:18 IST
Mr. Prashant Bhushan, Adv.
Reason:
Mr. P.R. Kovilan, Adv.
Mrs. Geetha Kovilan,Adv.
-2-
Mr. Chander Uday Singh, Sr. Adv.
Mr. G. Balaji, Adv.
M/s. Mahalakshmi Balaji & Co.,Adv.
Mr. R. Venkataramani, Sr. Adv.
Mr. Satya Mitra Garg,Adv.
Ms. Manju Aggarwal, Adv.
Ms. Neelam Singh, Adv.
Mr. Yeshraj Bundela, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. V. Shyamohan,Adv.
Ms. Chaitali Yogesh Dhinoja, Adv.
Mr. Abhishek Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. Prashant Bhushan, learned counsel and Mr. Chander Uday Singh and Mr.R. Venkataramani learned senior counsel appearing for the respondents have concluded their arguments.
Heard in part.
Post the matter on 20th January, 2015 on the top of the list..
(Neeta) (Suman Jain) Sr. P.A. COURT MASTER