Section 3(A) in The Jammu and Kashmir Legal Services Authorities Rules, 1998
(A)Ex-officio Members :-(i)Additional Chief Secretary/Commissioner/Secretary to Government, Home Department ;(ii)Additional Chief Secretary/Commissioner/Secretary to Government, Finance Department ;(iii)Advocate General, J&K ;(iv)Secretary to Government, Information Department ;(v)President, Bar Association, Jammu/Srinagar.
