Delhi High Court - Orders
Director General Central Reserve ... vs Fibroplast Marine Pvt. Ltd on 30 November, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~11 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 511/2019 & I.A. 17282/2019 & I.A. 17283/2019
DIRECTOR GENERAL CENTRAL RESERVE
POLICE FORCE ..... Petitioner
Through Mr Praveen Kumar Jain and Ms
Bhavna Ruia, Advs.
versus
FIBROPLAST MARINE PVT. LTD. ..... Respondent
Through Mr Sudhanshu Batra, Sr. Adv. with
Mr Gurinderpal Singh and Ms Jaya
Bajpai, Advs.
+ OMP (ENF.) (COMM.) 24/2020
FIBROPLAST MARINE PVT. LTD ..... Decree Holder
Through Mr Sudhanshu Batra, Sr. Adv. with
Mr Gurinderpal Singh and Ms Jaya
Bajpai, Advs.
versus
DIRECTOR GENERAL CENTRAL RESERVE
POLICE FORCE ..... Judgement Debtor
Through Mr Praveen Kumar Jain and Ms
Bhavna Ruia, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 30.11.2021
1. The petition cannot be taken up today due to paucity of time.
2. List on 08.12.2021.
VIBHU BAKHRU, J NOVEMBER 30, 2021 RK Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL