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[Cites 0, Cited by 0] [Section 34A(3)] [Section 34A] [Entire Act]

State of Chattisgarh - Subsection

Section 34A(3)(iv) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(iv)not more than five experts to be nominated by the Kuladhipati on the recommendation of the Commissioner, Higher Education of which at least one shall be from outside the State and as far as possible from a prominent Research Institute, if any, in the relevant field; and