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Union of India - Section

Section 3 in Indian Broadcasting (Programme) Service Rules, 1990

3. Constitution of the Indian Broadcasting (Programme) Service.

(1)There shall be constituted a service known as the Indian Broadcasting (Programme) Service consisting of persons appointed to the Service under rules 6 and 7.
(2)All the posts included in the Service shall be classified as Group 'A' posts.
(3)The Service shall comprise four independent cadres of Group 'A' posts viz. Programme Management Cadre of All India Radio, Programme Management Cadre of Doordarshan, Programme Production Cadre of All India Radio and Programme Production Cadre of Doordarshan.