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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Goa - Subsection

Section 82(3)(ii) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(ii)Any contravention of this sub-rule shall be punishable with fine which may extend to five times of the market fee payable thereof.