Section 1(2) in The Payment Of Wages (Mines) Rules, 1956
(2)These rules apply in respect of the payment of wages to persons employed, either by the owner or by a contractor engaged by the owner, in any mine to which the Mines Act, 1952 (35 of 1952), applies [or in any oil field] [ Inserted by S.O. 1795, dated 30.5.1962.].
