Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Adarsh Singh @ Rajan Singh vs The State Of Madhya Pradesh on 8 April, 2026

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 CRA-12532-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 12532 of 2023 (ADARSH SINGH @ RAJAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 08-04-2026 Parties through their counsel.

List along with Criminal Appeal No.446/2024.





                                (VIVEK AGARWAL)                             (AVANINDRA KUMAR SINGH)
                                     JUDGE                                           JUDGE
                           pp




Signature Not Verified
Signed by: PUSHPENDRA
PATEL
Signing time: 08-04-2026
18:34:53