Madhya Pradesh High Court
Adarsh Singh @ Rajan Singh vs The State Of Madhya Pradesh on 8 April, 2026
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-12532-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 12532 of 2023 (ADARSH SINGH @ RAJAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 08-04-2026 Parties through their counsel.
List along with Criminal Appeal No.446/2024.
(VIVEK AGARWAL) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
pp
Signature Not Verified
Signed by: PUSHPENDRA
PATEL
Signing time: 08-04-2026
18:34:53