Section 11(2)(b) in Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(b)have the person's name and electoral roll number as mentioned in the certificate entered at the end of the marked copy of the electoral roll; and

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