Gauhati High Court
Page No.# 1/3 vs Union Of India And 2 Ors on 28 June, 2022
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/3
GAHC010009952020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./5/2020
M/S. C.C. CONSTRUCTION AND 5 ORS.
A PARTNERSHIP FIRM, HAVING ITS PRINCIPAL PLACE OF BUSINESS AT
5006, RAMKUMAR ARCADE, 4TH FLOOR, CHATRIBARI ROAD, GUWAHATI-
781001.
2: SATYA NARAYAN CHOUDHURY
S/O. LT. CHIMNIRAM CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI-781001.
3: SUSHIL KR. CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
R/O. SUBHAM GARDEN
2ND FLOOR
KALAPAHAR
GUWAHATI-781018.
4: RINKOO CHOUDHURY
W/O. SRI SUDHIR CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI-781001.
5: SANJAY CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
R/O. HARI APARTMENT
2ND FLOOR
Page No.# 2/3
BHARALUMUKH
GUWAHATI-781001.
6: SUDHIR CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI
VERSUS
UNION OF INDIA AND 2 ORS.
REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
GUWAHATI-781011.
2:THE CHIEF ENGINEER/CON.
N.F. RAILWAY
MALIGAON
GUWAHATI-781011.
3:THE DY. CHIEF ENGINEER/CON-5
N.F. RAILWAY
SILCHAR-788001
Advocate for the Petitioner : MR. R HUSSAIN
Advocate for the Respondent : SC, NF RLY
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 28.06.2022 On the prayer made by Mr. R. Kaman, learned counsel appearing on behalf of Mr. G. Goswami, learned standing counsel for the N.F. Railway, matter stands adjourned today.
Page No.# 3/3 Mr. A.A. Ahmed, learned counsel for the petitioners is present.
List on 02.08.2022.
JUDGE Comparing Assistant