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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Goa - Subsection

Section 83(1) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(1)The Marketing Board may open check post to avoid non-payment of fees in the notified market area and shall inspect vehicles, carts, boats, carrying notified agricultural produce within and outside the notified market area. TheMarketing Board shall also inspect the documents regarding purchase, sale, payment of fees etc.