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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Bombay Presidency - Subsection

Section 71(1) in The Bombay Forest Rules, 1942

(1)When the Conservator of Forests or any duly empowered Divisional Forest Officer authorises any person or the agent of any person under clause(c) of sub-rule (1) of rule 67 to issue forest passes, he shall furnish such person from time to time with authenticated books of blank passes.