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Rajasthan High Court - Jaipur

Apex Education Society vs National Council For Teacher E on 21 August, 2009

Author: Prem Shanker Asopa

Bench: Prem Shanker Asopa

    

 
 
 

 S.B.Civil Writ Petition No.4019/2009 

Date of order		:  		        	   21.08.2009
	
HON'BLE MR.JUSTICE PREM SHANKER ASOPA

Mr.Paras Kuhad and Narendra Kumar Sharma for petitioner(s). 
Mr. Shantanu Sharma for Mr. Dinesh Yadav, Addl. Advocate General for State. 
Mr. Sanjay Pareek for respondents. 

Counsel for the parties submits that the case be heard and decided finally at the admission stage. The matter relates to grant of permission to set up the educational institution, therefore, I think it proper to decide the case finally. Put up the case for final disposal on 31.08.2009 at admission stage alongwith connected writ petitions.

(PREM SHANKER ASOPA),J.

Gandhi 57-99