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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tripura - Subsection

Section 16(1)(a) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(a)if after his election, he is convicted by a criminal court for an offence involving moral turpitude and punishable with imprisonment for a period of more than six months;