Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] State of Goa - Subsection Section 66(2)(c) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 (c)father, mother, brother and sister of the wife or husband as the case may be, of the Secretary.