Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(3) in Punjab School Education Board (Payment of Gratuity) Regulations, 1989

3.1Where qualifying service is less than ten years (20 half yearly) the service gratuity shall be calculated at the uniform rate of half month's emoluments for every completed six monthly period of service.Retirement Gratuity/death Gratuity