Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(iii) in The Orissa Forest Produce (Control of Trade) Act, 1981

(iii)one member shall be from amongst the members of Parliament representing the State and belonging to the Scheduled Tribes; and