Karnataka High Court
Sri B K Ibrahim S/O B K Mammykunhi vs Karnataka State Industrial ... on 7 August, 2008
Author: D.V.Shylendra Kumar
Bench: D.V.Shylendra Kumar
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awazfi mei~;é"w.f:b1fr.,;:'a3iasr1 52%' the pafifianw that m 33:; fappermnity tn present his 'Hahn in mi ysmaduzze arxy rasult uxfiess 1113 §:y~pamu:fii§r afiaufi haw rmulted in Q2' jueuzca £32' an efiaczfive oppommixy in tbs pe:t§fiam:.zr. 'I'}1e mbumz mama)' ml the af me am-ma mm mm the xmra befare it. 1: in mm': aha ewigmai authefity '£9 rweive: avidenw or tea ..nmun-nun naun uuuul Ur ISAKNAIAKA HEGH COURT OF KARNATAKA HIGH COUR Sd axamixm 2%? zrmtter' fit': the firs£ imtaw. The an aagamiraaiian rxf tha rfiré fnund there is 'E63 7§3§s$§'§'w:3 with the: awarfi 't;'t1§;::.1:j Rapkfimg 3%. suhxnissinn at the .. bafié: haé. fabziméad the 'afifl v% w*t1't€mr:.m°' Wm mt ta G-fifififit be atacegtm ta ti;*%'tf_ fin artist"
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