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Madhya Pradesh High Court

Kirti Mishra vs The State Of Madhya Pradesh on 24 November, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 26652 of 2022 (KIRTI MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 24-11-2022 Shri Akram Khan- Proxy Counsel on behalf of Shri Prakhar Dhengula for the petitioner.

Shri S.K.Sharma- Government Advocate for the State. It is submitted by Shri Khan that the arguing counsel is seriously ill and, therefore, he prays for time.

Time granted.

List after two weeks.

(G.S. AHLUWALIA) JUDGE Avi PRINCEE BARAIYA 2022.11.24 18:20:57 -08'00'