Section 4 in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959
4. Constitution of the Fund.
- [A separate fund shall be created called "The Orissa State Financial Corporation Employees' Provident Fund' and a subscription by the employees and contribution by the corporation shall be paid in to said fund each month.] [Substituted vide Orissa Gazette No. 1369, dated 6.12.1995, w.e.f. 1.6.1989.]
