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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(c)"Certificate" means and International Sewage Pollution Prevention Certificate or, as the case may be, an Indian Sewage Pollution Prevention Certificate, issued under rule 5;