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State of Arunachal Pradesh - Section

Section 5 in Arunachal Pradesh Health Services Rules, 1990

5. Authorised strength of the service.

- (i) The authorised strength of the various categories of services on the date of commencement of these rules shall be as specified in the Schedule attached to these rules.
(ii)After the date of such commencement authorised strength of the various categories shall be such as may be determined from time to time by the controlling authority.