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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Sikkim - Subsection

Section 23(2)(c) in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

(c)if the tickets of passengers travelling in the transport vehicle have been examined since the original, starting of the vehicle, the ordinary single fare from the place where the tickets were last examined; or